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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(1) in Veer Narmad South Gujarat University Act, 1965

(1)The constitution, powers and duties of the Boards and bodies as are under this Act or as soon as may be declared by the Statutes to be, authorities of the University shall be as prescribed by the Statutes.