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Patna High Court - Orders

Shashi Bhushan Kumar And Ors vs The State Of Bihar And Ors on 14 May, 2024

Author: Anshuman

Bench: Anshuman

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.8796 of 2018
     ======================================================
1.    Shashi Bhushan Kumar, S/o Kamleshwar Roy Resident of VillagePost-
      Malpur, P.S. Patepur, District- Vaishali.
2.   Shiv Chandra Kumar S/o Rajendra Roy Resident of VillagePost- Malpur,
     P.S. Patepur, District- Vaishali.
3.   Kapileshwar Singh S/o- Sukhnandan Singh Resident of Village- Hasanpur
     Bisai, Post- Rampur Baghail, P.S. Mahnar, District-Vaishali.
4.   Rekha Kumari D/o Jitendra Jha Village- Chamrahara, Post- Mahnar
     RoadRS, P.S. Mahnar, District- Vaishali.
5.   Ranju Kumari D/o Ramkripal Bhagat Resident of Village- Chamrahara, P.O.
     P.S. - Mahnar RoadRS, District -Vaishali.
6.   Bijendra Kumar S/o late Jagat Roy Resident of Village- Bahrampur, P.O.
     Saistapur, P.S. Raghopur, District- Vaishali.
7.   Shatrudhan Roy S/o Jagat Roy Resident of Village- Bahrampur, P.O.
     Saistapur, P.S. Raghopur, District- Vaishali.
8.   Laxman Roy S/o Prabhu Roy Resident of Village- Bahrampur, P.O.
     Saistapur, P.S. Raghopur, District- Vaishali.
9.   Nagendra Kumar S/o- Sewalal Roy Resident of Village- Bahrampur, P.O.
     Saistapur, P.S. Raghopur, District- Vaishali.
10. Jitendra Kumar S/o Ramsakal Roy Resident of Village- Bahrampur, P.O.
    Saistapur, P.S. Raghopur, District- Vaishali.
11. Nageshwar Roy S/o- late Vijay Roy Resident of Village- Bahrampur, P.O.
    Saistapur, P.S. Raghopur, District- Vaishali.
12. Sarbind Kumar S/o Baleshroar Roy Resident of Village- Bahrampur, P.O.
    Saistapur, P.S. Raghopur, District- Vaishali.
13. Dilip Kumar S/o Ramsundar Roy Resident of Village-P.O. Saistapur, P.S.
    Raghopur, District- Vaishali.
14. Subodh Kumar Sharma S/o Motilal Sharma Resident of VillageP.O.-
    Gorigama, District- Vaishali.
15. Saryu Sahani S/o Basudev Sahani Resident of VillageP.O.- Gorigama,
    District- Vaishali.
16. Jyoti Devi Wo Vishwanath Das Resident of Village-Mallikpur, P.S.
    Rustampur, District- Vaishali.
17. Tribhuwan Das S/o Jageshwar Das Resident of VillageP.O.- Gorigma,
    Block-P.S.-Mahnar Road, District- Vaishali.
18. Amarnath Rajak S/o- Nathuni Baitha Resident of Village P.O.-Rajauli, P.S.
    Hajipur, District- Vaishali.
19. Ramnath Kumar S/o- Jaylal Das Resident of Village P.O.- Mahisaur, Block-
    P.S.- Jandaha, District-Vaishali.
20. Naresh Pandit S/o- Ramjee Pandit Resident of Village- Bhatauliya, P.O. P.S.
    Goraul, District- Vaishali.
21. Veena Kumari D/o- Raj Kishore Sah Resident of Village- Bhatauliya, P.O.
    P.S. Goraul, District- Vaishali.
 Patna High Court CWJC No.8796 of 2018(3) dt.14-05-2024
                                           2/11




  22. Kamini Kumari D/o- Suchchidanand Chaudhary Resident of VillageP.O.-
      Mahnar, Block- Patepur, District- Vaishali.
  23. Pramila Kumari W/o Ramshankar Paswan Resident of Village- Mouna
      Mahina, Post- Goraul, P.S.- Patedhi Belsar, District- Vaishali.
  24. Ramshankar Paswan S/o- Yodha Paswan Resident of Village- Mouna
      Mahina, Post- Goraul, P.S.- Patedhi Belsar, District- Vaishali.
  25. Lakhendra Paswan S/o- Munsi Paswan Resident of Village- Chakyulamudin,
      P.S. Patedhi Belsar, District- Vaishali.
  26. Ramchandra Ram S/o- Lali Ram Resident of Village- Mouna Mahina, Post-
      Goraul, P.S.- Patedhi Belsar, District- Vaishali.
  27. Jaymala Kumari W/o Baidnath Ray Resident of Village- Mahua Mukundpur,
      Post P.S.- Mahua, District- Vaishali.
  28. Malti Kumari W/o Braj Nandan Roy Resident of Vikllage- Basdeopur
      Chaputa, Post Rajauli, P.S.Hajipur, District- Vaishali.
  29. Arjun Rajak@ Arun Kumar Rajak S/o Ramji Rajak Resident of Village-
      Phulwariya , Post- Mirza Nagar, District- Vaishali.
  30. Suresh Paswan S/o Gurucharan Paswan Resident of Village- Phulwariya ,
      Post- Mirza Nagar, District- Vaishali.
  31. Shivjamam Bhakt S/o Yugal Bhakt Resident of Village- Kuari Barai Tola,
      Post Hajipur, P.S. Ganga Bridge, District- Vaishali.
  32. Savita Kumari W/o Ram Kumar Resident of Village P.O. Mohanpur, P.S.
      Bidupur, District-Vaishali.
  33. Arvind Kumar Singh S/o Rajgir Prasad Singh Resident of VillageP.O.-
      Rajapakar, District- Vaishali.
  34. Dharmendra Kumar S/o Siya Ram Das Resident of Village-Dahudas Tola,
      Rustampur, P.S. Raghopur, District- Vaishali.
  35. Anita Kumari W/o Suresh Prasad Resident of Village-Mallikpur, Post.
      Rustampur , P.S. Raghopur, District- Vaishali.
  36. Sunita Devi W/o Shyam Kishore Prasad Resident of Village-Mallikpur, Post.
      Rustampur , P.S. Raghopur, District- Vaishali.
  37. Shyam Kishore Prasad S/o Bimal Paswan Resident of Village-Mallikpur,
      Post. Rustampur , P.S. Raghopur, District- Vaishali.
  38. Satish Kumar S/o Bipin Paswan Resident of Village-Mallikpur, Post.
      Rustampur , P.S. Raghopur, District- Vaishali.
  39. Visheshwar Das S/o Babulal Das Resident of Village-Mallikpur, Post.
      Rustampur , P.S. Raghopur, District- Vaishali.
  40. Shambhu Pandey S/o- Dharamnath Pandey Resident of VillagePost-
      Hansikewal, P.S.- Bhagwanpur, District- Vaishali.
  41. Bhuvneshwar Ram S/o- Nirsu Ram Resident of Village- Rampur Asurar,
      P.O. Bithauli, P.S. Bhagwanpur, District- Vaishali.
  42. Asha Devi W/o Rishi Deo Prasad Resident of Village- Mustafapur, P.O.
      Maniyarpur, District- Vaishali.
  43. Nilam Kumari W/o Arjun Prasad Singh Resident of Village- Chakfateh,
 Patna High Court CWJC No.8796 of 2018(3) dt.14-05-2024
                                            3/11




        Post- Madhul, District- Vaishali.
  44. Arjun Prasad Singh S/o Yogendra Singh Resident of Village- Chakfateh,
      Post- Madhul, District- Vaishali, Date of Birth-20.11.1964
  45. Dharamsheela Devi W/o- Jitendra Prasad Ravi Resident of Village- Rampur
      Asurar, P.O. Bithauli, P.S. Bhagwanpur, District- Vaishali.
  46. Prem Kumar S/o Ramdev Mahto Resident of Village- Sadapur Mahua, P.O.
      P.S.- Mahua, District- Vaishali.
  47. Jai Prakash Bhakat S/o Sri Chandradeep Bhakat Resident of Village-
      Chakmajahid, PostP.S.- Mahua, District- Vaishali.
  48. Kumari Sobha D/o Rameshwar Das Resident of Village P.O. Birpur,P.S.
      Jurawanpur, District- Vaishali.
  49. Ajay Kumar Sharma S/o- Laxmi Narayan Choudhary Resident of
      VillageP.O. Piraur, P.S. Jandaha, District- Vaishali.
  50. Nathu Mahto S/o Ramchander Mahto Resident of Village- Bhanghan, P.O.
      Bihipur, District- Vaishali.
  51. Bipin Kumar S/o Ram Dheyan Singh Resident of Village- Hasanpur
      Buzurg , Post- Rampur Ramhar, District- Vaishali.
  52. Krishna Kumar S/o Ram Lagan Mahto Resident of Village- Khesharhi, Post
      P.S. Patepur, District- Vaishali.
  53. Mukesh Kumar S/o Ram Prit Singh Resident of Villatge- Chakisa, Post-
      Bitandipur, P.S. Jandaha, District- Vaishali.
  54. Bishwanath Pandit S/o Sri Newalal Pandit Resident at- Dubha, P.O. Pohiyar,
      P.S. Sahdei Buzurg, District Vaishali.
  55. Anil Kumar Jha S/o- Prahlad Jha Resident of Village Post- Govindpur Bela,
      P.S. Baligaon, District- Vaishali.
  56. Mamta Kumari W/o Guru Sharan Singh@ Vibhash Kumar Resident of
      VillagePost- Kheshrahi, Block - P.S.- Patepur, District- Vaishali.
  57. Haribansh Rai Son of Kamal Rai Resident at- Dubaha, Post- Pohiyar, P.S.
      Sahdei Buzurg, District- Vaishali.
  58. Lal Babu Paswan Son of Mahadev Paswan Resident at- Chakhurdhi, P.O.
      Kalapahar, District- Vaishali.
  59. Indubala W/o Shashi Bhushan Kumar Singh Resident at P.O.- Kala Pahar,
      Block-P.S.Jandaha, District- Vaishali.
  60. Shashi Bhushan Kumar Singh Son of Ram Chandra Prasad Singh Resident
      of VillageP.O.- Kala Pahar, P.S.Block- Jandaha, District- Vaishali.
  61. Bhola Ram Son of Mahadev Ram Resident of VillageP.O.- Jandaha
      P.S.Block- Jandaha, District- Vaishali.
  62. Gita Devi W/o Ram Bilas Pandit Resident of Vilage- Kathaulia, P.S.
      Chandpura Nanhkar, District- Vaishali.
  63. Om Prakash Patwa S/o late Yogendra Prasad Patwa Resident of Village P.S.
      Mahua Sadapur, District- Vaishali.
  64. Sanjay Kumar Son of Ramkant Prasad Resident at Post- Bhathahi, P.S.
      Jandaha, District- Vaishali.
 Patna High Court CWJC No.8796 of 2018(3) dt.14-05-2024
                                           4/11




  65. Kaushalya Sinha W/o Rameshwar Prasad Singh Resident of Village-
      Chakfateh, Post- Madhul, P.S. Mahua, District- Vaishali.
  66. Krishna Kumar S/o Ram Chandra Bhakt Resident of Village- Rampur
      Asurar, P.O. Bithauli, P.S. Bhagwanpur, District- Vaishali.
  67. Kiran Kumari W/o Krishna Kumar Resident of Village- Rampur Asurar,
      Post- Bithauli, Block P.S. Bhagwanpur, District- Vaishali.
  68. Rehan Anwar S/o Md. Atikur Rahman Resident of Village- Akhtiyarpur
      Doghra, Post Bharthipur, P.S. Baligaon, District- Vaishali.
  69. Manoj Kumar Sinha S/o Gajendra Prasad Resident of Village- Khoajpur
      Basti, Post- Pastara, P.S. Baligaon, District- Vaishali.
  70. Pradip Ram S/o Asharfi Ram Resident of Village Post- Alinagar, Kodhan,
      P.S. Baligaon, District- Vaishali.
  71. Rameshwar Bhagat S/o late Ramadhin Bhagat Resident of Village-
      Kathaulia, Post- Chandpura, Nanahakar, Block- Bidupur, District- Vaishali.
  72. Sarita Kumari W/o Ajit Kumar Resident of Village- Rampur Naushahan,
      Block P.S. Hajipur, District- Vaishali.
  73. Rampari Kumari W/o Chandeshwar Ram Resident of Village- Rajapakar
      Chakrajo, Post P.S. Rajapakar, District- Vaishali.
  74. Kiran Kumari W/o Dinesh Thakur Resident of Village- Mahmadpur Sukki,
      P.S. Patepur, District Vaishali.
  75. Tajnarayan Mishra S/o Rajendra Mishra Resident of Village- Vajitpur Kartar,
      Post- Malpur, P.S. Patepur, District- Vaishali.
  76. Anita Singh W/o Dhirendra Prasad Singh Resident of Village- Nayatola
      Karmopur, Post- Nawanagar,P.S. Bidupur, District- Vaishali.
  77. Geeta Kumari D/o Ram Briksha Tiwary Resident of VillagePost- Malpur,
      P.S. Patepur, District- Vaishali.
  78. Bibha Kumari D/o Ram Kishor Tiwary Resident of VillagePost- Malpur, P.S.
      Patepur, District- Vaishali.
  79. Rajendra Mandal S/o Nem Chandra Mandal Resident of Village Post-
      Ajijpur Chande, P.S. Patepur, District- Vaishali.
  80. Raja Ram Roy S/o Shri Bijli Roy Resident of Village- Sultanpur
      Chakharihar, BlockPost- Patepur, District- Vaishali.
  81. Krityanand Singh S/o Sri Gungagar Singh Resident of Village- Chamrahara,
      P.O. P.S. - Mahnar RoadRS, District -Vaishali.
  82. Rajesh Kumar Singh S/o Sri Indramohan Singh Resident of Village-
      Chamrahara, P.O. P.S. - Mahnar RoadRS, District -Vaishali.
  83. Paramshila Kumari D/o Jagarnath Singh Resident of Village- Parsaunia, P.O.
      Mirzanagar, P.S. Mahua, District - Vaishali.
  84. Sanjita Kumari@ Sanjita Devi D/o Sri Suraj Mahto Resident of Village-
      Rasalpur, PostP.S. Patepur, District- Vaishali.
  85. Anita Kumari D/o Satyanarayan Singh Resident of VillagePost- Singhara,
      District- Vaishali.
  86. Sanjay Kumar Sharma S/o Ram Kumar Sharma Resident of Village Post-
 Patna High Court CWJC No.8796 of 2018(3) dt.14-05-2024
                                           5/11




        Gorigama, Block P.S. Mahnar, District- Vaishali.
  87. Anita Kumari D/o Sri Subodh Chaudhary Resident of Village
      Chakgulamuddin, Post- Patedha Jai Ram, P.S. Patedhi Pelsar, District-
      Vaishali.
  88. Vidyarthi Devi W/o Sri Ram Lalit Ray Resident of Village- Bardiha Turki,
      P.S. Patepur, District- Vaishali.
  89. Ram Babu Ram S/o Shri Jagdip Ram Resident of Village- Mustafarpur,
      Post- Maniyarpur, P.S. Bidupur, District- Vaishali.
  90. Umesh Kumar S/o Jagdish Ray Resident of VillagePost- Balba Kuari, Block
      P.S. Hajipur, District- Vaishali.
  91. Ram Balak Singh S/o late Ram Ekbal Singh Resident of Village- Chainpur,
      P.O P.S. Goraul, District- Vaishali.
  92. Raj Nandan Singh S/o Shri Lochan Singh Resident of Village- Chainpur,
      Post P.S. Goraul, District- Vaishali.
  93. Lakshman Singh S/o Late Jagdish Singh Resident of Village- Vyaschak, Post
      P.S. Goraul, District- Vaishali.
  94. Poonam Devi W/o Haridwar Sah Resident of Village-Mohammadpur,
      Dariya, Post P.S. Goraul, District- Vaishali.
  95. Shivjee Singh S/o late Vinda Singh Resident of Village- Vyaschak, Post P.S.
      Goraul, District- Vaishali.
  96. Mamta Kumari W/o Naresh Paswan Resident of Village- Chakiya, Post P.S.
      Goraul, District- Vaishali.
  97. Naresh Paswan S/o late Harendra Paswan Resident of Village- Chakiya, Post
      P.S. Goraul, District- Vaishali.
  98. Ashok Kumar Singh S/o late Tej Narayan Singh Resident of Village-
      Vyaschak, Post P.S. Goraul, District- Vaishali.
  99. Sunil Kumar S/o Shri Godhan Prasad Resident of Village- Harshor, Post P.S.
      Goraul, District- Vaishali.
  100 Raj Nandan Paswan S/o Sri Hardeo Paswan Resident of Village-
  .   Bhikhanpura, Post P.S. Goraul, District- Vaishali.
  101 Nagina Devi W/o Nand Kishor Prasad Resident of Village- Enayatnagar,
  .   Post P.S. Goraul, District- Vaishali.
  102 Mintu Kumari D/o Mahendra Singh Resident of Village- Bikrampur, P.O.
  .   P.S.- Sahdei Buzurg, District- Vaishali.
  103 Rajeshwar Singh S/o Ram Ashish Singh Resident of Village- Hasanpur
  .   Buzurg , Post- Rampur Ramhar, P.S. Jandaha, District- Vaishali.
  104 Bishanu Deo Prasad Ray S/o Daroga Ray Resident of VillagePost-
  .   Ismailpur, P.S. Hajipur, District- Vaishali.
  105 Geeta Kumari W/o Bishnudeo Ray Resident of VillagePost- Ismailpur, P.S.
  .   Hajipur, District- Vaishali.
  106 Anjana Prasad D/o late Gopal Chandra Prasad Resident of Village-
  .   Gannipur, Bhanpur, post- Bharthipur, P.S. Baligaon, District- Vaishali.
  107 Saroj Kumari D/o Shri lal Babu Sah Resident of Village- Harser, Post P.S.-
 Patna High Court CWJC No.8796 of 2018(3) dt.14-05-2024
                                           6/11




  .     Goraul, District- Vaishali.
  108 Sunita Kumari D/o Dr. Braz Nandan Sahay Resident of VillagePost-
  .   Sondho,Block P.S.- Goraul, District- Vaishali.
  109 Mundrika Prasd Munish S/o Ram Yatan Prasad Yadav Resident of Village-
  .   Phulwariya, Post Mirzanagar, Block P.S. Mahua, District- Vaishali.
  110 Lalita Chaudhary D/o late Tahal Chaudhary Resident of Village Post-
  .   Sahdullahpur, P.S. Gangabridge, District- Vaishali.
  111. Kunti Kumari D/o Yogendra Prasad Singh Resident of Village Post-
       Harlochanpur Sukki, District- Vaishali.
  112 Usha Kumari D/o Bhubneshwar Resident of VillagePost- Kumar Bajitpur,
  .   District- Vaishali.
  113 Amarnath Sharma S/o Tapeshwar Sharma Resident of Village Post-
  .   Gorigama, Block P.S. MahnarR.S., District- Vaishali.
  114 Kapileshwar Ray S/o Ram Briksha Ray Resident of Village- Milki
  .   Kakarahata, Post Dhabauli, BidupurR.S., P.S. Bidupur, District- Vaishali.
  115 Dilip Kumar S/o Machhu Roy Resident of Village- Milki Kakarahata, Post
  .   Dhabauli, BidupurR.S., P.S. Bidupur, District- Vaishali.
  116 Kumod Kumar S/o Fudena Roy Resident at Post- Mohanpur, P.S. Bidupur,
  .   District- Vaishali.
  117 Kumari Nandani Singh W/o Shri Ram Dheyan Singh Resident of Village-
  .   Hasanpur Burg, Post- Rampur Ramhar, P.S. Jandaha, District- Vaishali.
  118 Arvind Kumar Singh S/o Ramdev Singh Resident of Vilage- Chapta, Post
  .   Mahathi Dharam Chand, P.S. Tisiauta, District- Vaishali.
  119 Ravindra Kumar S/o Vijay Roy Resident of Village Post- Bardiha Turki,
  .   P.S.-Patepur, District- Vaishali.
  120 Rajeshwar Prasad Singh S/o Jagdish Singh Resident of Village- lakhanipur,
  .   Post- Maudah, Block P.S. Patepur, District- Vaishali.
  121 Mamta Kumari W/o Shivalak Roy Resident of Village- Lohani Patti, Post
  .   Malpur, P.S. Patepur, District-Vaishali.
  122 Ashok Singh S/o Kailash Prasad Resident of Village Post- Bhabhan Toli,
  .   P.S. Goraul, District- Vaishali.
  123 Sunil Kumar S/o Nageshwar Singh Resident of Village- Hasanpur Buzurg ,
  .   Post- Rampur Ramhar, P.S. Jandaha, District- Vaishali.
  124 Shila Kumari W/o Shri Vinod Singh Resident of Village- Adalpur, P.S.
  .   Jandaha, District- Vaishali.
  125 Raj Kumari W/o Ram Parvesh Singh Resident of Village- Rusulpur
  .   Bhagwan, Post P.S. Mahua, District- Vaishali.
  126 Mina Kumari W/o Pradip Singh Resident of Village-Narsinghpur Bangahi,
  .   Post- Nilkanthpur, District- Vaishali.
  127 Dilip Kumar Ram S/o late Anandi Ram Resident of Village post-
  .   Maniyarpur, Block P.S. Bidupur, District- Vaishali.
  128 Anamika Kumari D/o Deepnarayan Singh Resident of Village Post-
  .   Harlochanpur Sukki, P.S. Patepur, District- Vaishali.
 Patna High Court CWJC No.8796 of 2018(3) dt.14-05-2024
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  129 Ramesh Paswan S/o Bhola Paswan Resident of Village-Enayatnagar, Post
  .   P.S. Goraul, District- Vaishali.
  130 Chandra Shekhar Rajak S/o Ramashish Rajak Resident of Village-Kajipur
  .   Thathan ,Post Thathan Buzurg,P.S. Sarai, District- Vaishali.
  131 Manju Kumar D/o Shri Virendra Kumar Shukla Resident of Village-
  .   Kutubpur Kothi, Block P.S. Hajipur, District- Vaishali.
  132 Ram Ishwar Singh S/o Bahadur Singh Resident of Village PostP.S.
  .   Chehrakala, District- Vaishali.
  133 Vibhash Kumar Prabhakar S/o Sri Ram Phal Singh Resident of VillagePost-
  .   Kheshrahi, Block P.S.- Patepur, District- Vaishali.
  134 Shiv Kumar Bhakat S/o Baleshwar Bhakat Resident of Village- Mohanpur
  .   Esar, Post- Panapur Dharampur, Block P.S. Bidupur, District- Vaishali.
  135 Yogendra Chaudhary S/o Yadunandan Chaudhary Resident of Village-Ekara,
  .   Post- Thathan Buzurg, Block P.S. Hajipur, District- Vaishali.
  136 Chandeshwar Roy S/o Haruni Roy Resident of VillagePost- Hansikewal,
  .   P.S.- Bhagwanpur, District- Vaishali.
  137 Muneshwar Das S/o Shri Yadu Das Resident of Village-Saidpur Ganesh,
  .   Post- Panapur Dharampur, Block PS. - Bidupur, District- Vaishali.
  138 Sanjay Kumar Singh S/o Ram Bahadur Singh Resident of Village-Alampur,
  .   Post- Pohiyar, District- Vaishali.
  139 Radha Devi W/o shri Dhaneshwar Roy Resident of Village Post P.S. Sahdai
  .   Buzurg, District- Vaishali.
  140 Shivendra Kumar S/o Shiv Shankar Thakur Resident of Village- Jagdishpur
  .   Rami, Post- Chakhaji, P.S. Samastipur, District- Vaishali.
  141 Ramshankar Sah S/o late Fekan Sah Resident of Village Post- Dumari, P.S.
  .   Sarai, District- Vaishali.
  142 Mahesh Paswan S/o Lakhandeo Paswan Resident At Post- Chhaurahi,
  .   Block- Chehra Kalan, P.S. Goraul, District-Vaishali.
  143 Bablu Baitha S/o Ram Chandra Baitha resident of Village- Akbar Malahi,
  .   P.S.- Sarai, District- Vaishali.
  144 Jitendra Kumar S/o Ramchandra Baitha resident of Village- Akbar Malahi,
  .   P.S.- Sarai, District- Vaishali.
  145 Mithilesh Sahani S/o Achhe Lal Sahani Resident of Village- Pahetia, Post-
  .   Dharhara, District-Vaishali.
  146 Ram Nath Roy S/o late Yogendra Roy Resident of Village- Khanjaha Chak,
  .   P.S. Lalganj, District- Vaishali.
  147 Askhilesh Paswan S/o Indra Paswan Resident of Village- Fatehpur Muwarak
  .   , Post- Chakmozahid, P.S. Mahua, District-Vaishali.
  148 Sindhu Kumari D/o Baleshwar Thakur Resident of Village- Mauna Mahima,
  .   Post P.S. Goraul, District- Vaishali.
  149 Manoj Kumar S/o Lal Babu Sah Resident of Village- Phulwariya , Post-
  .   Mirza Nagar P.S. Mahua , District- Vaishali.
  150 Vijay Kumar Verma S/o Satish Chandra Verma Resident of Village Post-
 Patna High Court CWJC No.8796 of 2018(3) dt.14-05-2024
                                           8/11




  .     Sahdai Buzurg, P.S. Desari,District- Vaishali.
  151 Shambhoo Ram S/o Shri Laldeo Ram Resident of Village- Khirachak, Post-
  .   Sherpur Chhatwara, District- Vaishali.
  152 Bijendcra Ram S/o Bujhawan Ram Resident of Village-Bisunpur, Tarara,
  .   Post- Bhagwatpur, Taraura, District- Vaishali.
  153 Upendra Prasad S/o late Shivlal Roy Resident of Village- Bahrampur, P.O.
  .   Saistapur, P.S. Raghopur, District- Vaishali.
  154 Rita Sharma D/o Rama Nand Sharma Resident of Village Post-
  .   Dharmagatpur, District- Samastipur.
  155 Md. Hadish S/o Md. Samsuddin Resident of Village-Kajipur Thathan ,Post
  .   Thathan Buzurg,P.S. Sarai, District- Vaishali.
  156 Ramadhar Paswan S/o Deonarayan Paswan Resident of Village-Kajipur
  .   Thathan ,Post Thathan Buzurg, District- Vaishali.
  157 Ram Chandra Paswan S/o late Sujhawan Paswan Resident at- Adinpur, Post-
  .   Panchdamiya, P.S. Lalganj, District- Vaishali.
  158 Baldev Roy S/o late Ram Bahadur Roy Resident of Village- Jitwarpur Dih,
  .   P.O. Jitwarpur Kharaj, P.S. Mufasil Samastipur, District- Samastipur.
  159 Ram Sanjivan Prasad S/o- Ram Bilash Prasad Resident of Village Post-
  .   Loma, P.S. Tisiauta, District- Vaishali.
  160 Samresh Kumar Thakur S/o - Ram Bilash Thakur At Post- Bijharauli, P.S.
  .   Tisiauta, District- Vaishali.
  161 Anila Kumari S/o- Raibali Rajak Resident of Village- Teliya Sarai, PostP.S.
  .   Sarai, District- Vaishali.
  162 Renu Kumari W/o Surendra Prasad Choudhary Resident of Village Post-
  .   Paharpur, P.S. Jurawanpur, District- Vaishali.
  163 Indu Devi W/o Vinod Yadav Resident of Village- Nilorukunpur, P.O.
  .   Dabhait, P.S. Tisiauta, District- Vaishali.
  164 Mina Devi W/o- Dileep Prasad Resident of Village- Chhapra Kothi, P.O.
  .   Sukki, Block P.S Patepur, District- Vaishali.
  165 Surendra Pandit S/o Yadanandan Pandit Resident of Village- Harlochanpur
  .   Sukki, P.S. Patepur, District- Vaishali.
  166 Renu Kumari W/o Mahesh Sahani Resident of Village- Mahamadpur Sukki,
  .   Post- Sukki, P.S. Patepur, District- Vaishali.
  167 Saroj Kumari W/o Manohar Kumar Resident of AtPostP.S.- Goraul, District-
  .   Vaishali.
  168 Mahendra Ram S/o Sobhit Ram Resident of Village- Rampur Asurar, P.O.
  .   Bithauli, P.S. Bhagwanpur, District- Vaishali.
  169 Rakesh Kumar Singh S/o late Ram Parwesh Singh Resident of Village-
  .   Rasha, P.O. P.S. Bhagwanpur, District- Vaishali.
  170 Ram Babu Chaudhary S/o- Gena Chaudhary Resident of Village
  .   PostP.S.Block- Goraul, District- Vaishali.
  171 Geeta Kumari W/o- Satya Narayan Singh Resident of Village- Panapur
  .   Sukhanand,P.O. Mamrejpur, P.S. Bidupur, District- Vaishali.
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  172 Prabha Devi D/o Ram Khelawan Prasad Resident of Village Post- Loma,
  .   BlockP.S. Jandaha, District- Vaishali.
  173 Sudha Kumari D/o Dinesh Prasad Sah Resident at- Hasanpur, P.O. Baksama,
  .   P.S. Block-Goraul, District- Vaishali.
  174 Bhanu Pratap Chauhan S/o Laxmi Narayan Singh Resident of Village-
  .   Bishunpur Bala Dhari, P.O. Balwa Kuari, District- Vaishali.
  175 Sunita Kumari W/o Vishwnath Tiwari Resident of Village P.O. Malpur, P.S.
  .   Patepur, District- Vaishali.
  176 Binod Kumar Singh S/o Surendra Prasad Singh Resident of Village-
  .   Mataiya, Post- Chakiya, P.S. Patepur, District-Vaishali.
  177 Kumari Kumkum Singh D/o Ram Bahadur Singh Resident of Village-
  .   Mataiya, Post- Chakiya, P.S. Patepur, District-Vaishali.
  178 Rabindra Paswan S/o Sri Lila Paswan Resident of Village- Kumharkol
  .   Buzurg, Post- Chakiya, Rampur Kumharkol, P.S. Sahdai Buzurg, District-
      Vaishali.
  179 Mala Devi W/o Sri Kailash Singh Resident of Village- Chainpur Baghel,
  .   P.S. Sahdai, Buzurg, District- Vaishali.
  180 Kailash Singh S/o Bahadur Singh Resident of Village- Chainpur Baghel, P.S.
  .   Sahdai, Buzurg, District- Vaishali.
  181 Alok Kumar S/o Bishwanath Prasad Resident of Village- Rohua, P.O.
  .   Sahapur,District- Vaishali.
  182 Pankaj Kumar S/o Bhagwan Prasad Jaishwal Resident of Village Post-
  .   Shahpur, ViaP.S. Jandaha, District- Vaishali.
  183 Ram Chandra Paswan S/o- Sri Muneshwar Paswan Resident of Village-
  .   Milki Maricha, P.O. Rusulpur Fateh, P.S. Mahua, District- Vaishali.
  184 Sandhya Kumari W/o- Nageshwar Singh Resident of Village- Kalyanpur,
  .   Post Sarai, District- Vaishali.
  185 Binod Kumar Singh S/o Sri Ambika Singh Resident of Village- Hasanpur
  .   Bakhari, P.O. Jafar Patti, P.S. Rajapakar, , District- Vaishali.
  186 Akhilesh Giri S/o Ramsarekh Giri Resident of Village- Sharma Amar, P.O.
  .   Hansikewal, P.S. Bhagwanpur, District- Vaishali.
  187 Babita Devi W/o Sri Dinesh Giri Resident of Village- Sharma Amar, P.O.
  .   Hansikewal, P.S. Bhagwanpur, District- Vaishali.
  188 Urmila Devi W/o Umesh Prasad Giri Resident of Village- Sharma Amar,
  .   P.O. Hansi, P.S. Bhagwanpur, District- Vaishali.
  189 Manoj Maharaj S/o Radha Krishna Maharaj Resident of at- Abirpur, Post-
  .   Hansikeal, P.S. Bhagwanpur, District-Vaishali.
  190 Tanbir Alam S/o Md. Ismail Resident of Village Post- Rasalpur, ViaP.S.
  .   Jandaha, District- Vaishali.
  191 Vijay Chaudhary S/o- Sri Shankar Chaudhary Resident of Village Post-
  .   Rasalpur,Via P.S.- Jandaha, District- Vaishali.
  192 Uma Shankar Das S/o Ram Narayan Das Resident of Village- Mahua, Singh
  .   Ray, Post P.S. Mahua, District- Vaishali.
          Patna High Court CWJC No.8796 of 2018(3) dt.14-05-2024
                                                   10/11




           193 Vijay Lakshmi Devi D/o- Ramasray Das Resident of Village- Mahua, Singh
           .   Ray, Post P.S. Mahua, District- Vaishali.
           194 Narayan Das S/o Lakhan Das Resident of Village- Mahua, Singh Ray, Post
           .   P.S. Mahua, District- Vaishali.
           195 Ram Kishor Prasad S/o late Bhairaw Mahto Resident of Village- Jawadih,
           .   Post- Turki, P.S. Kudhani, District- Muzaffarpur.
           196 Mridula Bhardwaj W/o Mahesh Kumar Mishra Resident of Village Post-
           .   Karihara, P.S. Sarairanjan, District- Samastipur.
           197 Ajay Kumar Sinha S/o laxmi Narayan Singh Resident of Village-
           .   Lavapurdih Mahnar, PostP.S. Mahua, District- Vaishali.
           198 Sanish Kumar Ambastha S/o Devendra Prasad Ambastha Resident at
           .   Dighikala West, P.S. Hajipur, District- Vaishali.
           199 Anita Kumari W/o Surendra Ray Resident of Village- Manuya, Post-
           .   Ismailpur, Block- Hajipur, P.S. Hajipur Sadar, District- Vaishali.
           200 Nikuni Nishi D/o Shri Tarkeshwar Prasad Singh Resident of Village- Ekara,
           .   Post- Thathan Buzurg, District- Vaishali.
           201 Gopal Kumar Gupta S/o Shri Narayan Sah Resident of Village Post- Loma,
           .   P.S. Tisiauta, District- Vaishali.
           202 Amrendra Kumar Pathak S/o Bishundeo Pathak Resident of Village-
           .   Variyarpur, P.S. Sakra, District- Muzaffarpur.
                                                                ... ... Petitioner/s
                                                   Versus
           1. The State Of Bihar through the Principal Secretary Department of
               Education, Government of Bihar, Patna.
           2.    The Principal Secretary Department of Education, Government of Bihar,
                 Patna
           3.    The Director, Mass Education, Government of Bihar, Patna.
           4.    The District Magistrate, Vaishali.
           5.    The District Education Officer, Vaishali.
           6.    The District Magistrate, Muzaffarpur.
           7.    The District Education Officer, Muzaffarpur.
           8.    The District Magistrate, Samastipur.
           9.    The District Education Officer, Samastipur.
                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s    :        Mr. Abhishek Kumar, Adv.
                 For the State           :        Mr. Madanjeet Kumar (GP-20)
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE DR. ANSHUMAN
                                       ORAL ORDER

3   14-05-2024

Learned counsel for the petitioners and learned Patna High Court CWJC No.8796 of 2018(3) dt.14-05-2024 11/11 counsel for the State are present.

2. Learned counsel for the State submits that this case may be decided in the light of order passed in Miscellaneous Jurisdiction Case No. 809 of 2012 followed by judgment dated 05.07.2023 rendered by Hon'ble Division Bench of this Court in Civil Review No.59 of 2018 (The State of Bihar & Ors. Vs. Harendra Mishra & Ors.) and the same may be disposed off accordingly. The operative portion of the said judgment is extracted as under:-

"As has been discussed above, as the writ petitioners had admittedly not approached this Court or the Supreme Court on or before 26.02.2016, no relief could have been granted to them. The writ petition filed by them, i.e., CWJC No. 384 of 2017, deserved to be dismissed. Accordingly, we set aside the order dated 03.03.2017 passed in CWJC No. 384 of 2017."

3. In this view of the matter, the present writ petition is hereby disposed off.

(Dr. Anshuman, J.) Divyansh/-

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