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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(ii) in The Central Road Fund (State Roads) Rules, 2007

(ii)engineering aspects of road safety works covering improvement of traffic junctions, road marking, signalling ,construction of sub-ways and over-bridges, construction of parking lay-byes,bus sheds and the like;