Section 5(2) in The Central Road Fund (State Roads) Rules, 2007
(2)The types of works to be considered in this scheme shall comprise-(i)construction of missing bridges, cross drainage works, rehabilitation of bridges, widening of two-lanes, strengthening of weak pavement sections;(ii)engineering aspects of road safety works covering improvement of traffic junctions, road marking, signalling ,construction of sub-ways and over-bridges, construction of parking lay-byes,bus sheds and the like;(iii)construction of by-passes, parallel service roads along national highways or State highways, inbuilt up areas in exceptional cases; and(iv)development of connecting roads to national highways from rural roads as well as to tourist important places.
