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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in The First Statutes of the Footwear Design and Development Institute

(1)The Secretary of the Institute appointed under section 17 shall act as the Secretary of the Governing Council, the Senate, and such committees as may be assigned by the Governing Council or Managing Director.