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[Cites 0, Cited by 1] [Section 79(3)] [Section 79] [Entire Act]

Chota Nagpur Division - Subsection

Section 79(3)(iii) in Chota Nagpur Tenancy Act, 1908

(iii)take away the right of an occupancy 'Raiyat' to transfer his holding or any portion thereof subject to, and in accordance with, the provisions of this Act, or