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Union of India - Section

Section 61 in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

61. Privilege leave.

(1)An officer or employee shall be eligible for privilege leave computed at one day for every 11 days of service on duty:Provided that no privilege leave shall be availed of before the completion of 11 months of service on duty at the joining of his service.
(2)The period of privilege leave to which an officer or employee is entitled at any time shall be the period which he has earned less the period availed of.
(3)An officer or employee on privilege leave shall be entitled to full emoluments for the period of leave.
(4)Privilege leave may be accumulated upto 31st December, 1989 for an aggregate period upto 180 days and from 1st January 1990, the privilege leave may be accumulated upto not more than 240 days.
(5)An application for privilege leave shall be submitted by an officer or employee one month before the date from which such leave is required.
(6)The application which does not satisfy the requirement of sub-regulation (5) may be refused without assigning any reason:Provided that if the Competent Authority is satisfied that such requirement was not possible, he may, at his discretion, waive the requirement.