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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(6) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

(6)The application which does not satisfy the requirement of sub-regulation (5) may be refused without assigning any reason:Provided that if the Competent Authority is satisfied that such requirement was not possible, he may, at his discretion, waive the requirement.