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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b) in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977

(b)The document shall accompany and refer to the grain loading stability booklet provided to enable the master to meet the requirements of Paragraph 4(c). This booklet shall meet the requirements of Para 11.