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State of Punjab - Section

Section 4 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

4. Supply of Coupon Books Section 5-B.

- The Sanctioning Authority shall issue Coupon Books to every Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretaries to enable him and his spouse and his dependent children accompanying either of them and an attendant accompanying him to travel by first class or if they so desire by first class Air Conditioned Coach any time by any Railway in India :Provided that the cost of aggregate distance travelled on such Coupon in any financial year shall not exceed the money value of twenty thousand kilometres in first class computed in the manner specified in the explanation to sub-rule (1) of rule 5 :Provided further that the dependent children and the attendant shall not be entitled to travel independently.