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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3)(b) in The Orissa Subordinate Statistics and Economics Service Rules, 1994

(b)The Statistical Field Surveyor of the Directorate having requisite qualification for the posts of Primary Investigator as required under Clause (a) and having at least five years of service as such on the first day of January of the year of the recruitment and those are within the maximum age of twenty-eight years shall be allowed to appear in the direct recruitment test.