Himachal Pradesh High Court
Satya Devi Chauhan vs . State Of H.P & Anr. on 6 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Satya Devi Chauhan vs. State of H.P & anr.
CWP No.3571/2022dA 6.7.2022 Present: Mr. Suresh Saini, Advocate vice Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Addl. AG, Mr. Yudhbir Singh Thakur, Mr. Bhupinder Thaukr, Dy. Advocates General and Mr. Rajat Chauhan, Law Officer, for respondent No.1.
Mr. Vikrant Thakur, Advocate, for respondent No.2.
Reply on behalf of respondent No.2 is stated to have been filed in the Registry yesterday, however, the same is not on record. Registry is directed to trace and place the same on record, even if it is under objection.
List on 20th July, 2022. Rejoinder, if any, be filed in the meanwhile.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 6th July, 2022 (CS) ::: Downloaded on - 06/07/2022 20:06:12 :::CIS