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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Maharashtra - Subsection

Section 59(6) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(6)He shall serve as a channel of communication for all official business of the college with other authorities of the University, the students and the public under the instructions of the Dean of the Faculty.