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[Cites 0, Cited by 0] [Section 46D] [Entire Act]

State of Odisha - Subsection

Section 46D(1) in The Orissa Grama Panchayats Election Rules, 1965

(1)As each voter approaches the Presiding Officer, he shall check up the eligibility with reference to the working copy of the Electoral Roll and after being satisfied shall send him to the Polling Officer who shall put an indelible ink mark on the voter's left forefinger.