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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(2) in Uttarakhand River Valley (Development and Management) Act, 2005

(2)The powers duties and functions of the technical ad-visors/ institution and the terms and conditions of their appointment and honorarium shall be such as may be determined by the Executive committee.