Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 6 in Uttarakhand River Valley (Development and Management) Act, 2005

6. Technical Advisors/ institution.

(1)For the efficient discharge of its functions, the Authority may, appoint technical ad-visors/institutions from amongst of the fields, namely Environment Management, Geology, Eco-planning, Integrated Energy, Planning, Social Science, Forest Ecology, Law and others.
(2)The powers duties and functions of the technical ad-visors/ institution and the terms and conditions of their appointment and honorarium shall be such as may be determined by the Executive committee.