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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(9)(a) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(a)Variations in capital expenditure on account of time and/or cost overruns/ efficiencies in the implementation of a capital expenditure project not attributable to an approved change in scope of such project, change in statutory levies or force majeure events;