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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(b)Complete Part III of Form I and transmit to the Accounts Officer, after retaining one copy for his record, alongwith duly completed pension papers referred to in Rule 62 of Orissa Civil Services (Pension) Rules, 1992;