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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949

(1)The owner of every cotton ginning or pressing factory, shall, respectively, cause to be maintained at the factory in such form as may be prescribed-
(a)a ginning register containing a record of all cotton ginned in the factory and the names of the persons for whom and the dates on which the cotton has been ginned and of die quantity ginned for each person, or
(b)a press register containing a daily record of the number of bales pressed in the factory, the serial number of each bale, the name of the person for whom it has been pressed and any other prescribed particular.