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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(a) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949

(a)a ginning register containing a record of all cotton ginned in the factory and the names of the persons for whom and the dates on which the cotton has been ginned and of die quantity ginned for each person, or