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State of Punjab - Section

Section 95 in The Punjab Town Improvement Trust Rules, 1939

95.

(1)The Chairman shall, at a special meeting to be held in the month of February in each year, lay before the Trust an estimate of the income and expenditure of Trust for the year commencing on the first day of April then next ensuring, in such detail and form as the Trust shall from time to time direct.
(2)Such estimate shall make provision for the due fulfilment of all the liabilities of the Trust and for the efficient administration of the Act and shall be completed and typed, and a copy thereof sent to each Trustee, at least ten clear days prior to the meeting before which the estimate is to be laid.