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State of Rajasthan - Section

Section 9 in The Revised Rules for the Award of Merit-Cum-Means Scholarship by the Government of Rajasthan to Rajasthani Students Studying in Sainik School, Chittorgarh

9. Mode of payment.

- The total amount of renewal and fresh scholarships will be sanctioned to the Principal, Sainik School, Chittorgarh in lump sum on receipt of the claim from him.Annexure - IIncome Affidavit in Respect of Boys in Receipt of Scholarship Awarded by the Government of RajasthanI ............................................ solemnly declare that I am the father/mother/guardian of .................................. (name of boy) seeking admission to Sainik School, Chittorgarh in class and that his father/mother/ both parents are not alive.(*Delete whatever not applicable)Statement of Income for the Year........19........
1 Income from Pay/pension including allowances orbusiness etc. per month. Self Wife Total
2 (a) Basic Pay      
  (b) Dearness Allowance      
  (c) Dearness Pay      
  (d) Deputation Pay      
  (e) Interim Relief      
  (f) Any other income      
3 Income from immovable property etc.      
4 Income from land shares etc.      
  i.e. Irrigated Land ........................ Bighas      
  Unirrigated land ........................ Bighas      
5 Any other source of income i.e.      
  .............................................................      
  .............................................................      
  Total Income Per Month.      
I hereby solemnly declare that the above information is true to the best of my knowledge and belief and that nothing is kept concealed.I also guarantee that in case my income as stated above is found in excess to that stated I shall be liable to refund the entire amount of scholarship awarded to the students and/or to any other penalty as may be imposed by the Government.Station.........Date....Signature............Occupation...........Permanent address,Present address.....To be countersigned by First Class Magistrate................(Signature with stamp)Date........Certificate by the Collector of the District ConcernedIncome as stated above by the parent/guardian has been verified and found correct.Date.............................................CollectorOffice Seal........Note. - The above affidavit MUST be on a non-judicial stamped paper worth rupees three.Affidavit should not be countersigned other than Magistrate 1st Class.Annexure IIIncome Affidavit in Respect of boys in Receipt of Scholarship Awarded by the Government of RajasthanI ........................ solemnly declare that I am the father/mother/guardian of......................... (name of boy) seeking admission to Sainik School, Chittorgarh in class and that his father/mother/both parents are not alive.(*Delete whatever not applicable)Statement of Income for the Year...................19.......
1 Income from Pay/pension including all allowances etc. Self Wife Total
2 Income from business/profession. Details of which are asfollows:      
(i) Name and kind of business/profession      
  .......................................      
  .......................................      
  .......................................      
(ii) Place of business/profession with full address      
  .......................................      
  .......................................      
  .......................................      
  Gross Monthly Income
I hereby solemnly declare that the above information is true to the best of my knowledge and belief and that nothing is kept concealed.I also guarantee that in case my income as stated above is found in excess to that stated I shall be liable to refund the entire amount of scholarship awarded to the students and/or to any other penalty as may be imposed by the Government.Station.......Date ...Signature..........Occupation.........Permanent address.......Present address........To be countersigned by First Class Magistrate.............(Signature with seal)Date...............Certificate by the Collector of the District ConcernedIncome as stated above by the parent/guardian has been verified and found correct.Date......................................CollectorOffice Seal........Annexure IIIIncome Affidavit in Respect of Boys in Receipt of Scholarship Awarded by the Government of RajasthanI.....................solemnly declare that I am the father/mother/guardian of ................... (name of boy) seeking admission to Sainik School, Chittorgarh in class..........and that his father/mother/both parents are not alive.(*Delete whatever not applicable)Statement of Income for the Year........19.........
1 Income from pay/pension including all allowances or businessetc. per month. Self Wife Total
2 Annual income from agricultural land/farm indicating thefollowing details.      
  (i) Size of the holdings bighas.      
  (ii) Kind of land whether irrigated or unirrigated with area undereach head i.e.      
    Irrigated........bighas      
    Unirrigatcd........bighas      
  (iii) Quantum of various crops grown as recorded in land recordsi.e.      
    Rabi..................................................      
    ......................................................      
    ......................................................      
    Kharif................................................      
    ......................................................      
    ......................................................      
  (iv) Estimated net income from agriculture/farming.      
3 Income from any other sources i.e. immovable property,interest etc.      
  Total Monthly Income based on the above facts andfigures.
I hereby solemnly declare that the above information is true to the best of knowledge and belief and that nothing is kept concealed.I also guarantee that in case my income as stated above is found in excess to that stated 1 shall be liable to refund the entire amount of scholarship awarded to the students and/or to any other penalty as may be imposed by the Government.Station............Date...............Signature................Occupation.............Permanent addressPresent address.....To be countersigned by First Class Magistrate...............................(Signature with seal)Dated...............Certificate by the Collector of the District ConcernedIncome as stated above by the parent/guardian has been verified and found correct.Date............................CollectorOffice Seal.........