Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 582] [Entire Act]

State of Assam - Subsection

Section 582(iv) in The Assam Excise Rules, 2016

(iv)Before the removal of any bottle or bottles of liquor to the bonded warehouse of the Foreign Liquor manufactory / Country Spirit manufactory, the licensee of a manufactory, brewery / manufactory shall assign the required attributes to the Holograms so affixed.