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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1)(a) in The Punjab Minimum Wages Rules, 1950

(a)[ In case of an adult not more than 9 hours [Clauses (a) and (b) substituted by Punjab Government Notification No. GSR 149/C.A.11/48/S.30/Amd./74, dated 10.12.1974.]