Section 24(1) in The Punjab Minimum Wages Rules, 1950
(1)The number of hours which shall constitute a normal day shall be :-(a)[ In case of an adult not more than 9 hours [Clauses (a) and (b) substituted by Punjab Government Notification No. GSR 149/C.A.11/48/S.30/Amd./74, dated 10.12.1974.](b)In case of a child not more than 4-1/2 hoursProvided that subject to the provisions of these rules no worker shall work for more than 48 hours in a week] [Substituted by Punjab Government Labour Department Notification No. GSR 233/C.A.11/48/S.30/66, dated 20.9.1966.].
