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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(b) in The Orissa Rationalization of Personnel Rules, 2007

(b)If the pay scales referred to in (a) are not identical, such vacancies may be identified where the maximum of the pay scale is not more then 10% of the maximum of the pay scale of the surplus employees.