Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in The Colonial Prisoners Removal (Repeal) Act, 2001 31. 2. Repeal of Acts 47 and 48 Vict., C. 31. -The Colonial Prisoners Removal Act, 1884 is hereby repealed.
