Himachal Pradesh High Court
Rajesh Kumar @ Lachhu vs . State Of Hp And on 3 November, 2022
Bench: Sabina, Sushil Kukreja
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Rajesh Kumar @ Lachhu vs. State of HP and connected matters.
Cr. Appeal No.234 of 2020 a/w Cr. Appeal Nos.188 & 360 of 2020 03.11.2022 Present: Mr. V.S. Chauhan, Senior Advocate with Mr. Rajul Chauhan, Advocate, for the appellant in Cr. Appeal No.234 of 2020.
Mr. Divya Raj Singh, Advocate, for the appellants in Cr.
Appeal No.188 of 2020.
Mr. Pranav Sharma, Advocate on behalf of Mr. Vinod Gupta, Advocate, for the appellant in Cr. Appeal No.360 of 2020.
Ms. Kusum Sood, Deputy Advocate General, for the respondent/State.
Learned Deputy Advocate General requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 03/11/2022 20:33:07 :::CIS