Himachal Pradesh High Court
Rajesh Kumar @ Lachhu vs . State Of Hp on 25 July, 2022
Bench: Sabina, Satyen Vaidya
Rajesh Kumar @ Lachhu Vs. State of HP and connected matters .
Cr. Appeal No.234 of 2020 with Cr. Appeals No.188 & 360 of 2020 25.07.2022 Present: Mr. Divya Raj Singh, Advocate on behalf of Ms. Sunita Sood, Advocate, for the appellant in Cr. A No. 234 of 2020 and for the appellant in Cr.A.No.188 of 2020.
Mr. N.S. Chandel, Senior Advocate with Mr. Vinod Gupta, Advocate, for the appellant in Cr. A. No.360 of 2020.
Mr. Kamal Kant, Deputy Advocate General, for the respondent-State.
There is a request for adjournment on behalf of counsel for appellant Rajesh Kumar alias Lachhu in Cr. Appeal No.234 of 2020.
List after two weeks.
( Sabina ) Judge ( Satyen Vaidya ) Judge July 25, 2022 Himalvi ::: Downloaded on - 26/07/2022 20:03:29 :::CIS