Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Assam - Subsection

Section 58(4) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(4)The well shall be at a distance of not less than 15.0m from any refuse pit and soak pit of sanitary latrine.