Section 7(1) in Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Washing Machine) Regulation 2023
(1)On receipt of an application under regulation 6 and after being satisfied that all requirements therein are complied with, the Bureau may, within a period as specified in DISHA (Bureau’s Operation Manual on Standards and Labelling) subject to such terms and conditions as specified in regulation 8, —(a)register the brand in Form II-(A) in electronic form; and(b)grant permission for affixing label on washing machine in Form II-(B) in electronic form.
