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Union of India - Section

Section 7 in Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Washing Machine) Regulation 2023

7. Grant of permission. -

(1)On receipt of an application under regulation 6 and after being satisfied that all requirements therein are complied with, the Bureau may, within a period as specified in DISHA (Bureau’s Operation Manual on Standards and Labelling) subject to such terms and conditions as specified in regulation 8, —
(a)register the brand in Form II-(A) in electronic form; and
(b)grant permission for affixing label on washing machine in Form II-(B) in electronic form.
(2)The Bureau shall maintain a register in Form ITI and enter the name of the permittee therein.
(3)The permission so granted under sub-regulation () shall be valid for such period till which the star level as specified in the energy consumption standard as notified by the Central Government under clause (a) of section 4 of the Act is in force.
(4)In case of revision of star rating plan, an application for renewal of permission shall be made by the permittee not later than one month before its expiry and shall be accompanied by a fee of rupees one thousand payable in electronic mode in favour of the Bureau of Energy Efficiency, New Delhi.Provided that in case of extension of star rating plan, the said renewal fee of rupees one thousand shall be exempted.
(5)No application shall be renewed after expiry of validity period, in which case the permittee shall make a fresh application.
(6)On receipt of application for renewal under sub-regulation (4) and after being satisfied that all requirements are complied with, the Bureau may, within a period of one month from the date of such receipt, renew permission in Form II-B.
(7)The permittee who seeks permission for continuance to affix label on the existing model of the washing machine from the date from which the revised star level comes into force, shall submit only a declaration in Form IV.
(8)The permittee shall seek permission to affix label afresh, if new model of the washing machine is planned to be launched to synchronise with the revised star level and application for such permission may be made six months in advance of coming into force of the revised star level.