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State of Uttar Pradesh - Section

Section 25 in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982

25. Criteria for crossing efficiency bar.

- No person shall be allowed to cross-
(i)the first efficiency bar unless he develops complete grasps over departmental rules and regulations and office procedure and unless his work and conduct is found to be satisfactory and his integrity is certified, and
(ii)the second efficiency bar, unless he has developed capacity to initiate personnel management and for good public dealing and unless his own conduct if found to be satisfactory and his integrity is certified.