Section 64(3)(a) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

(a)alter the limits of the special area so as to include therein or exclude therefrom such area as may be specified in the notification;

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