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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(3) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(3)The State Government may, by notification,-
(a)alter the limits of the special area so as to include therein or exclude therefrom such area as may be specified in the notification;
(b)declare that the special area shall cease to be so.