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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 43(3)(h) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(h)that the applicant shall always comply with the instructions of the Executive Engineer and carry out such works/ repairs as required by him after causing periodic inspections.