Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Punjab - Subsection Section 57(7) in The Punjab Factory Rules, 1952 (7)Nips of rollers of rubber mixing machines.]. [Added vide Notification No. 1864-2LAB-II-78/22429, dated the 23rd June, 1978.]
