The following Parts of machines will be deemed to be machinery guarded by the makers for the purpose of Section 26(1) of the Act :-(1)Back gears, change wheels and cog drives of lathes.(2)Back gear and level gearing of drilling machines.(3)Gear wheels and level drives of planning, shapping, slotting and milling machines.(4)All cog and level drives of oil expellers.(5)[ Beater and spikes of thrashers.(6)Blades and gears and chaff-cutters.(7)Nips of rollers of rubber mixing machines.]. [Added vide Notification No. 1864-2LAB-II-78/22429, dated the 23rd June, 1978.]
