Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131(5)] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(5)(i) in The Indian Electricity Rules, 1956

(i)The electrical supervisor or the substitute electrical supervisor appointed under sub-rule (4) to replace him shall be personally responsible for the maintenance at the mine or oil-field, of a log-book made up of the daily log-sheets prepared in the form set out in Annexure XII.