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Delhi High Court - Orders

M/S Sital Dass Jewellers & Anr vs Asian Hotels (North) Ltd on 2 August, 2021

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~3 to 6
*     IN THE HIGH COURT OF DELHI AT NEW DELHI


(i)   +     ARB.P. 661/2021
M/S SITAL DASS JEWELLERS & ANR.                       ..... Petitioners

(ii) +      ARB.P. 665/2021
M/S J.H. JEWELLERS & ANR.                             ..... Petitioners

(iii) +     ARB.P. 667/2021
M/S SITAL DASS SONS & ANR.                            ..... Petitioners

(iv) +      ARB.P. 668/2021
ABHUSHAN & ANR.                                        ..... Petitioners

                        Through:     Mr. P.K. Agrawal, Mr.Rishabh
                                     Tomar & Ms. Sukriti Sinha,
                                     Advocates

                        Versus

      ASIAN HOTELS (NORTH) LTD.                ..... Respondent
                    Through: Mr. Vikram Nandkani, Senior
                             Advocate with Mr. Sidhant Kumar,
                             Dr. Joginder Singh & Ms. Manyaa
                             Chandok, Advocates
      CORAM:
      HON'BLE MR. JUSTICE SURESH KUMAR KAIT

                     ORDER

% 02.08.2021 The hearing has been conducted through video conferencing.

1. Learned senior counsel for respondent submits that besides these ARB.P. 661; 665; 667 & 668 of 2021 Page 1 of 7 four petitions, various other civil suits and petitions on similar grounds are pending before this Court and prays that for just adjudication of these matters and to avoid any conflict of interest, those petitions be also heard along with these petitions.

2. Learned counsel for petitioners submits that though petitioners are not party to those petitions and those cases have no bearing on the cases in hand, however, there is no objection if all the cases are heard altogether by this Court.

3. Learned senior counsel for respondent has provided the list of other pending cases, which is as under:-

PENDING CIVIL SUITS S.NO. CAUSE TITLE CASE NUMBER
1. ALOK KUMAR LODHA CS(COMM) 189/2020 v.

ASIAN HOTELS (NORTH) LTD

2. SWEETY SURI CS(COMM) 190/2020 v.

ASIAN HOTELS (NORTH) LTD

3. CHARU LODHA CS(COMM) 192/2020 v.

ASIAN HOTELS (NORTH) LTD

4. H.S. NAG CS(COMM) 200/2020 v.

ASIAN HOTELS (NORTH) LTD ARB.P. 661; 665; 667 & 668 of 2021 Page 2 of 7

5. SYED MUJTABA SHAH CS(COMM) 201/2020 v.

ASIAN HOTELS (NORTH) LTD

6. RAM KRISHAN CS(COMM) 202/2020 ASSOCIATES PVT. LTD.

v.

ASIAN HOTELS (NORTH) LTD

7. M/S JAIPUR JEWEL CS(COMM) 203/2020 PALACE v.

ASIAN HOTELS (NORTH) LTD

8. REGENCY JEWELLERS CS(COMM) 206/2020 v.

ASIAN HOTELS NORTH) LTD

9. M/S. SHANTI VIJAY CS(COMM) 208/2020 JEWELS v.

ASIAN HOTELS (NORTH) LTD

10. MEENA RASTOGI CS(COMM) 211/2020 SINCE DECEASED THRU LR.

v.

ASIAN HOTELS (NORTH) LTD

11. SHREE KHANNA GEMS CS(COMM) 212/2020 v.

ASIAN HOTELS (NORTH) LTD

12. AJAY KUMAR RASTOGI CS(COMM) 213/2020 v.

ASIAN HOTELS (NORTH) LTD ARB.P. 661; 665; 667 & 668 of 2021 Page 3 of 7

13. ARUN KUMAR JAIN CS(COMM) v. 216/2020 ASIAN HOTELS (NORTH) LTD

14. SHAW ART PALACE CS(COMM) v. 229/2020 ASIAN HOTELS (NORTH) LTD

15. RAJESH JAIN CS(COMM) 230/2020 v.

ASIAN HOTELS (NORTH) LTD

16. SUGEET BALA AHUJA CS(COMM) 232/2020 & ANR.

v.

ASIAN HOTELS (NORTH) LTD

17. BEENA JAIN CS(COMM) 233/2020 v.

ASIAN HOTELS (NORTH) LTD

18. KASHMIR CARPET CS(COMM) 234/2020 INDUSTRIES EMPORIUM v.

ASIAN HOTELS (NORTH) LTD

19. KASHMIR CARPET CS(COMM) 235/2020 PLACE v.

ASIAN HOTELS (NORTH) LTD

20. B.L. KAPOOR & ANR. CS(COMM) 236/2020 v.

ASIAN HOTELS (NORTH) LTD ARB.P. 661; 665; 667 & 668 of 2021 Page 4 of 7

21. MAHARANI OF INDIA CS(COMM) 238/2020 v.

ASIAN HOTELS (NORTH) LTD

22. TEHMINA SEN CS(COMM) 239/2020 v.

ASIAN HOTELS (NORTH) LTD

23. V.P. SACHDEV CS(COMM) 240/2020 v.

ASIAN HOTELS (NORTH) LTD

24. MR. FAROOQ AHMED & CS(COMM) 241/2020 ANR.

v.

ASIAN HOTELS (NORTH) LTD.

25. CRAFTO CS(COMM) 245/2020 v.

ASIAN HOTELS (NORTH) LTD

26. SULTAN AHMED CS(COMM) 246/2020 v.

ASIAN HOTELS (NORTH) LTD

27. M/S NATIONAL CS(COMM) 247/2020 COTTAGE EMPORIUM v.

ASIAN HOTELS (NORTH) LTD S.NO. CAUSE TITLE CASE NUMBER

1. DHARAMVIR KHOSLA O.M.P.(I) (COMM.) v. 18/2021 ASIAN HOTELS (NORTH) ARB.P. 661; 665; 667 & 668 of 2021 Page 5 of 7 LIMITED.

2. SATISH KHOSLA & ANR. O.M.P.(I) (COMM.) v. 11/2021 ASIAN HOTELS (NORTH) LIMITED.

3. POONAM SOOD MENON O.M.P.(I)(COMM.) & ANR. 160/2020 v.

ASIAN HOTELS (NORTH) LIMITED.

4. M/S J.H. JEWELLERS & O.M.P.(I) ANR. (COMM.) 249/2021 v.

ASIAN HOTELS (NORTH) LTD.

5. M/S SITAL DASS O.M.P.(I) JEWELLERS & ANR. (COMM.) 248/2021 v.

ASIAN HOTELS (NORTH) LTD.

6. M/S SITAL DASS SONS & O.M.P.(I) ANR. (COMM.) 244/2021 v.

ASIAN HOTELS (NORTH) LTD.

7. ABHUSHAN & ANR. O.M.P.(I) v. (COMM.) 245/2021 ASIAN HOTELS (NORTH) LTD.

S.NO. CAUSE TITLE CASE NUMBER (u/S 11 of Arbitration and Conciliation Act) ARB.P. 661; 665; 667 & 668 of 2021 Page 6 of 7

1. ASIAN HOTELS ARB.P. 173/2021 (NORTH) LIMITED.

v.

POONAM SOOD MENON & ANR.

4. Heard in part.

5. Renotify on 06.08.2021 along with above suits and petitions, as mentioned in Para-3 above.

SURESH KUMAR KAIT, J AUGUST 02, 2021 r ARB.P. 661; 665; 667 & 668 of 2021 Page 7 of 7