Himachal Pradesh High Court
Anup Chandra Sud vs . Yathish Chandra Sud & Others on 10 August, 2023
Author: Virender Singh
Bench: Virender Singh
Anup Chandra Sud Vs. Yathish Chandra Sud & Others .
Civil Suit No.57 of 2015 a/w Civil Suit No.40 of 2018.
Civil Suit No.57 of 2015.
10.08.2023 Present: Mr. G.D. Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate for the plaintiff. Mr. K.D. Sood, Senior Advocate with Mr. Het of Ram Thakur, Advocate for defendants No.1 to 5.
rtMr. Ankush Dass Sood, Senior Advocate with Mr. Gaurav Chaudhary, Advocate, for defendant No.6.
Mr. Suneet Goel, Advocate for defendant No.7.
Civil Suit No.40 of 2018 Mr. G.D. Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate for the plaintiff. Mr. Neeraj Gupta, Senior Advocate with Mr. Vedhant Ranta, Advocate for the defendants. OMP Nos.8, 445, 446 & 559 of 2018, 210 & 624 of 2019, 206 of 2020, 466 of 2021 in Civil Suit No.57 of 2015.
It has been submitted by learned counsel for the parties that there is no scope of mediation in this case.
List for consideration on 14th September, 2023.
OMP No.286 of 2023 in C.S. No.40 of 2018.
Reply be filed on or before the next date of hearing. List on the date already fixed.
(Virender Singh) Judge August 10, 2023(ps) ::: Downloaded on - 10/08/2023 20:36:20 :::CIS