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[Cites 1, Cited by 10]

Himachal Pradesh High Court

Anup Chandra Sud vs . Yathish Chandra Sud on 10 August, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Anup Chandra Sud vs. Yathish Chandra Sud .

CS No. 57 of 2015 10.08.2022 Present: Mr. G.D. Verma, Sr. Advocate with Mr. Vivek Sharma, Advocate for the plaintiff.

Mr. K.D. Sood, Sr. Advocate with Mr. Het Ram, Advocate for defendants No. 1 to 5.

Mr. Ankush Dass Sood, Sr. Advocate with Mr. Gaurav Chaudhary, Advocate for defendant No.6.

Mr. Suneet Goel, Advocate for defendant No.7.

CS No. 57 of 2015 List before the Additional Registrar (Judicial) during next week for fixing a date for cross examination of plaintiff.

OMP Nos. 446 of 2018, 445 of 2018, 8 of 2018, 569 of 2018, 210 of 2019, 624 of 2019, 206 of 2020, 446 of 2021 In these applications, reply(ies) by non-applicants, if not already filed, be filed within four weeks positively failing which their right to file reply(ies) shall stand closed.

Rejoinder(s) to reply(ies), already filed, also be filed in the meanwhile.

List immediately after four weeks.


             August 10, 2022                                      (Vivek Singh Thakur)
             (ms)                                                        Judge




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