Section 3 in The Electrical Wires, Cables, Appliances and Accessories (Quality Control) Order, 1993
3. Prohibition regarding manufacture, sale, etc. of electrical wires, cables, appliances and accessories.
(1)No person shall by himself or through any person on his behalf manufacture or store for sale, sell or distribute any electrical wires, cables, appliances and accessories which do not conform to the specified standards and they shall bear standard mark of the Bureau :Provided that nothing in this Order shall in relation to export of electrical wires, cables, appliances and accessories required for export which conform to any specification required by the foreign buyer and such specification shall not in any case be less than the specified standard.(2)The sub-standard or defective electrical wires, cables, appliances and accessories or raw-material or components, which do not conform to the specified standard shall be deformed beyond use and disposed of as scrap.
