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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Electrical Wires, Cables, Appliances and Accessories (Quality Control) Order, 1993

(2)The sub-standard or defective electrical wires, cables, appliances and accessories or raw-material or components, which do not conform to the specified standard shall be deformed beyond use and disposed of as scrap.