Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Telangana - Subsection Section 46(b) in Telangana District Boards Act, 1955 (b)exercise such of the powers and perform such of the duties of the President as the President, from time to time, may delegate to him; and
