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State of Telangana - Section

Section 46 in Telangana District Boards Act, 1955

46. Functions of the Vice-President.

- The Vice-President shall-
(a)in the absence of the President preside at the meetings of the Board;
(b)exercise such of the powers and perform such of the duties of the President as the President, from time to time, may delegate to him; and
(c)pending the election of a President, or during the absence of the President on leave, exercise the powers and perform the duties of the President.