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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(3)Any translation which is agreed to by the parties to the proceedings or which any of the parties may furnish with an authenticity certificate of the translator, may be accepted by the Commission as a true translation.