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State of Punjab - Section

Section 7 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

7. Language of the Commission.

(1)The proceedings of the Commission shall be conducted in Punjabi, Hindi or English.
(2)No petition, document or other material contained in any language other than Punjabi or Hindi or English shall be accepted by the Commission unless the same is accompanied by a translation thereof in Punjabi, Hindi or English.
(3)Any translation which is agreed to by the parties to the proceedings or which any of the parties may furnish with an authenticity certificate of the translator, may be accepted by the Commission as a true translation.
(4)The Commission in appropriate cases may direct translation of any document which is in a language other than English into English by an Officer or person designated by the Commission for the purpose.