Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(1) in Himalayiya University Act, 2019

(1)Chairman of Himalayiya Ayurvedic Yog Evam Prakartik Chikitsa Sansthan shall be the first Chancellor of the Himalayiya University, who’s tenure shall be of three years. There after the Himalayiya Ayurvedic Yog Evam Prakartik Chikitsa Sansthan, with the prior concurrence of the Visitor, shall appoint Chancellor from amongst its members.