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State of Uttarakhand - Section

Section 15 in Himalayiya University Act, 2019

15. The Chancellor.

(1)Chairman of Himalayiya Ayurvedic Yog Evam Prakartik Chikitsa Sansthan shall be the first Chancellor of the Himalayiya University, who’s tenure shall be of three years. There after the Himalayiya Ayurvedic Yog Evam Prakartik Chikitsa Sansthan, with the prior concurrence of the Visitor, shall appoint Chancellor from amongst its members.
(2)The Chancellor shall have such powers as may be conferred on him by this Act or the Statues made there under.